Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Puducherry - Subsection Section 51(1)(a) in Pondicherry Excise Act, 1970 (a)arrest without warrant any person found committing an offence punishable under section 31, section 32, section 33, section 35 or section 36;