Supreme Court - Daily Orders
Posco Engineering And Construction ... vs Sinew Developers Pvt. Ltd. on 28 January, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.6 Court No.1 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.35/2021 in SLP(C) No.25412/2019
POSCO ENGINEERING AND CONSTRUCTION INDIA PVT. LTD. Petitioner(s)
VERSUS
SINEW DEVELOPERS PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.136608/2020-RECALLING THE COURTS ORDER)
Date : 28-01-2021 The application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. S.S. Shroff, AOR
Mr. Tejas Karia, Adv.
Ms. Ila Kapoor, Adv.
Ms. Shruti Sabharwal, Adv.
Ms. Surabhi Lal, Adv.
For Respondent(s)/ Mr. Gopal Sankaranarayanan, Adv.
Applicant(s) Mr. Gaurav Gopal, Adv.
Ms. Priyakshi Bhatnagar, Adv.
Ms. Apoorva Kaushik, Adv.
Mr. Pranaya Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
The interlocutory application being IA No.136608/2020 for recalling of this Court's orders is dismissed.
Accordingly, the miscellaneous petition is disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2021.01.28 15:31:55 IST Reason: