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Supreme Court - Daily Orders

Posco Engineering And Construction ... vs Sinew Developers Pvt. Ltd. on 28 January, 2021

Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian

     ITEM NO.6                      Court No.1 (Video Conferencing)              SECTION IX

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Miscellaneous Application No.35/2021 in SLP(C) No.25412/2019

     POSCO ENGINEERING AND CONSTRUCTION INDIA PVT. LTD. Petitioner(s)

                                                       VERSUS

     SINEW DEVELOPERS PVT. LTD.                                              Respondent(s)

     (FOR ADMISSION and IA No.136608/2020-RECALLING THE COURTS ORDER)

     Date : 28-01-2021 The application was called on for hearing today.

     CORAM :
                               HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE A.S. BOPANNA
                               HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Petitioner(s)                   Mr.   S.S. Shroff, AOR
                                         Mr.   Tejas Karia, Adv.
                                         Ms.   Ila Kapoor, Adv.
                                         Ms.   Shruti Sabharwal, Adv.
                                         Ms.   Surabhi Lal, Adv.

     For Respondent(s)/                  Mr.   Gopal Sankaranarayanan, Adv.
     Applicant(s)                        Mr.   Gaurav Gopal, Adv.
                                         Ms.   Priyakshi Bhatnagar, Adv.
                                         Ms.   Apoorva Kaushik, Adv.
                                         Mr.   Pranaya Goyal, AOR

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

The interlocutory application being IA No.136608/2020 for recalling of this Court's orders is dismissed.

Accordingly, the miscellaneous petition is disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2021.01.28 15:31:55 IST Reason: