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[Cites 0, Cited by 10] [Article 294] [Constitution]

Constitution Subarticle

Article 294(a) in Constitution of India

(a)all property and assets which immediately before such commencement were vested in His Majesty for the purposes of the Government of the Dominion of India and all property and assets which immediately before such commencement were vested in His Majesty for the purposes of the Government of each Governor's Province shall vest respectively in the Union and the corresponding State, and