Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Uttarakhand - Subsection Section 49(2) in Himalayan Garhwal University Act, 2016 (2)The annual accounts of the University shall be audited by an auditor, Who is a member of the Institute of Chartered Accountants of India (I.C.A.I.), every year.
