Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(4) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(4)The draft variation shall be open to the inspection of the public at such offices as published under sub-section (2).