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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4)(c) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(c)information shall be provided by the shipper about the hazardous proportions of the dangerous cargo to be handled and the shipper shall also ensure that dangerous cargoes are stuffed, marked and labeled in accordance with the International Maritime Dangerous Goods Code;