Himachal Pradesh High Court
Jagat Singh Negi vs . Surat Singh Negi on 15 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Jagat Singh Negi Vs. Surat Singh Negi Cr. Revision No.112 of 2022 15.03.2022 Present: Mr. B.C.Negi, Sr. Advocate, with Mr. Nitin Thakur, Advocate, for the petitioner.
Issue notice to the respondent, returnable for 10.05.2022, on steps being taken within one week.
(Ajay Mohan Goel) Judge March 15, 2022 (Rishi) ::: Downloaded on - 15/03/2022 20:12:32 :::CIS