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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(k) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(k)"prescribed" means prescribed by rules made by the Government or the regulations made by the Board, as the case may be, under this Act;