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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(1)(c) in Water (Prevention and Control of Pollution) Act, 1974

(c)issuing orders immediately restraining or prohibiting the person concerned from discharging any poisonous, noxious or polluting matter [into the stream or well or on land] [Substituted by section 16, Act 53 of 1988, for 'into the stream or well' (w.e.f. 29-9-1988).], or from making insanitary use of the stream or well.