Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 67 in Reductions and Remissions (Andhra Pradesh)

67.

Bonds executed by persons taking custody of articles distrained under Rule 22 of the Rules, under the Madras Co-operative Societies Act, 1932 (Madras Act VI of 1932). G.O.Ms.No. 2417, Rev., dated 24th October, 1942).