Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 580] [Entire Act] State of Odisha - Subsection Section 580(ii) in Orissa Municipal Rules, 1953 (ii)require such extractors or other artificial means of ventilation to be provided in addition to the windows required under the said clause.