Supreme Court - Daily Orders
Virgoz Oil And Fats Pte Ltd. vs National Agricultural Co Operative ... on 1 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.26 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 7768/2019
(Arising out of impugned final judgment and order dated 05-12-2018
in EFAOS No. 8/2017 passed by the High Court of Delhi at New Delhi)
VIRGOZ OIL AND FATS PTE LTD. Petitioner(s)
VERSUS
NATIONAL AGRICULTURAL CO OPERATIVE
MARKETING FEDERATION OF INDIA LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 01-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. K. V. Viswanathan, Sr. Adv.
Mr. Mahfooz A. Nazki, Adv.
Mr. Rohit Sharma, Adv.
Mr. Avinash Tripathi, Adv.
Mr. M. P. Devanath, AOR
For Respondent(s)
Mr. A. K. Thakur, Adv.
Mr. R. K. Mishra, Adv.
Mr. Rishi Raj, Adv.
Mr. Kanzia Singh, Adv.
Mr. Shekhar Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NIDHI AHUJA) (RENU DIWAN) Signature Not Verified COURT MASTER (SH) ASSISTANT REGISTRAR Digitally signed by NIDHI AHUJA Date: 2019.04.02 17:49:12 IST Reason: