Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(4)(ii) in The Companies (Management and Administration) Rules, 2014

(ii)the notice shall also be placed on the website, if any, of the company and of the agency forthwith after it is sent to the members;