Section 31 in Maharana Partap Horticultural University, Karnal Act, 2015
31. Estate Officer.
- The Head of Engineering Wing in the University shall be the Estate Officer and shall be whole time officer of the University and shall be appointed by the Vice-Chancellor with the approval of the Board. The Estate Officer shall be responsible for all the civil work including infrastructure development, landscaping etc.Chapter-IV Colleges and Institutions
