Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Armed Forces Tribunal (Practice) Rules, 2009

(1)The papers received in the Registry in all applications and Contempt applications except Miscellaneous applications, shall be classified and placed in files “A”, “B” and “C” as provided in Form No. 5.