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State of Uttar Pradesh - Section

Section 25 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

25. Savings.

(1)So long as the regulations referred to in sub-rule (1) of rule 9 are not framed, all or any matters referred to therein for which there is no other specific provision in the rules, shall be governed by such orders or directions as may be issued by the Authority with the approval of the Registrar.
(2)Any matter not covered by these rules shall be governed by such directions as may be issued by the Authority with the approval of the Government.