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Rajasthan High Court - Jodhpur

Shanti Lal Choudhary vs Smt. Suchi Sharma on 2 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1335/2019 Shanti Lal Choudhary

----Petitioner Versus Smt. Suchi Sharma

----Respondent For Petitioner(s) : Mr. Prem Chand Sharma For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 02/01/2020 List the matter on 15.01.2020, as prayed.

(DINESH MEHTA),J 39-A.Arora/-

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