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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Village Common Lands Vesting and Utilisation Rules, 1975

1. Short title, extent and commencement.

(1)These rules may be called the Himachal Pradesh Village Common Lands Vesting and Utilisation Rules. 1975
(2)They shall extend to the whole of Himachal Pradesh.
(3)They shall come into force at once