Section 230(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 230(2)] [Section 230] [Entire Act]

State of Uttar Pradesh - Subsection

Section 230(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(g)the procedure for ejectment [* * *] [Omitted by U.P. Act No. 8 of 1977 (w.e.f. 28.01.1977).] under Section 167;

(gg)[ [* * *]; [Deleted by U.P. Act No. 37 of 1958.]

(ggg)[* * *];