Bombay High Court
Ranjeet Nanuram Singh vs Jyoti Ranjeet Singh (Deceased) on 10 September, 2018
Before : Shri K. K. Trivedi Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master Date : 10th September, 2018 MENTIONED NOT ON BOARD :
11) TP/1889/2018 ) Mr. Pankaj A. Uttaradhi, Advocate for the ) Petitioner.
) ) P.C. : As per praecipe dated 23 rd August, 2018, ) Petitioner is seeking to carryout amendment in the ) ) petition as per the praecipe. ) Amendment allowed as per praecipe if, ) ) Petition is pending. Amendment to be carried out ) within three weeks from today. ) 10/09/2018 Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master ::: Uploaded on - 12/09/2018 ::: Downloaded on - 13/09/2018 01:10:09 :::