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State of Rajasthan - Section

Section 11A in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

11A. [ Educational Qualifications. [Substituted by F. 5(1)DOP/A-II/77, 18-8-82.]

- Notwithstanding anything contained regarding educational qualifications in any of the Service Rules governing direct recruitment through the agency of the Commission to the posts in the State Services and in the Subordinate Services mentioned in Schedule I and in Schedule II respectively a candidate for direct recruitment to the post to be filled in by combined competitive examination conducted by the Commission under these rules must hold a degree of any of the Universities incorporated by an Act of the Central or State Legislature in India or other educational institutions established by an Act of Parliament or declared to be deemed as a University under section 3 of the University Grants Commission Act, 1956 or possession as equivalent qualification recognised by the Government in consultation with the Commission.] [Substituted by F. 7(5)DOP/A-II/83, 21-7-88.]