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[Cites 0, Cited by 0] [Section 295(1)] [Section 295] [Entire Act]

State of Jharkhand - Subsection

Section 295(1)(b) in Jharkhand Municipal Act, 2011

(b)any land or any structure including building as aforesaid, as the municipality may think expedient, outside the regular line or projected regular line of the public street as aforesaid, and