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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018

(2)The Authority may also include in the Annual Report any other item, not included in the form specified in the Schedule, with the prior permission of the Central Government.