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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(1)In these rules unless there is anything repugnant in the subject or context, -
(a)'accreditation' means the recognition granted to educational institutions and hospitals to signify the attainment of an acceptable level of professional expertise, academic quality and integrity;
(b)'Council' means the West Bengal Council of Yoga and Naturopathy;
(c)'Course' means the course of study in Yoga and Naturopathy viz Degree in Yoga and Naturopathy;
(d)'Executive Committee' means the Committee constituted under section 14 of the Act;
(e)'form' means a form appended to these rules;
(f)'member' means a member of the Council;
(g)'President' means the President to the Council;
(h)'registration number' means serial number in the register maintained by the Council;
(i)'Registrar' means the Registrar of the Council;
(j)'Registered Yoga and Naturopathic Practitioner' means a person borne on the register maintained by the Council under section 19;
(k)'section' means a section of the Act;
(l)' State Government' means the Government of West Bengal in the Department of Health and Family Welfare;
(m)'Syllabus' and 'Curriculum' means the syllabus and curriculum for courses of study as specified by the West Bengal Yoga and Naturopathy Council;
(n)'the Act ' means the West Bengal Yoga and Naturopathic System of Medicine Act, 2010 (West Ben. Act VI of 2010);
(o)' Teaching Institution' means an institution teaching the Yoga and Naturopathic system of medicine and recognized or accredited by the West Bengal Yoga and Naturopathy Council;
(p)'Teaching Experience' means teaching experience in the subject concerned in Yoga and Naturopathy College or in other Medical Colleges or in a Hospital recognized or accredited by the West Bengal Yoga and Naturopathy Council or any other council recognized by the Government of West Bengal and/or Government of India;
(q)'Vice-President' means the Vice-President of the Council;
(r)'Yoga and Naturopathy College' means a Yoga and Naturopathy College affiliated to a Society / Board or University and recognized / accredited by the West Bengal Yoga and Naturopathy Council;