Bombay High Court
Bhagchand Odermal Bhagtani And 2 Ors vs Maharashtra Housing And Area ... on 28 January, 2019
Author: Riyaz I. Chagla
Bench: A.A.Sayed, Riyaz I. Chagla
26-WP-1710-3288-2018.DOC
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1710 OF 2016
Bhagchand Odermal Bhagtani & Ors. ... Petitioners
V/s.
Maharashtra Housing and Area Development ... Respondent
Authority
WRIT PETITION NO.3288 OF 2018
Ashish Gandhi Builders and Developers Pvt. ... Petitioner
Ltd.
V/s.
Maharashtra Housing and Area Development ... Respondent
Authority
Mr. Prayag Joshi, for the Petitioners in WP No. 1710 of 2016.
Mr. Kamlesh Ghumre, with Sonali Jadhav, for the MHADA.
Mr. P. Gujar, for Respondent No.3.
Mr. Amogh Khodge, i/b Anwar Landge, for the Petitioner in WP No.
3288 of 2018.
CORAM: A.A.SAYED &
RIYAZ I. CHAGLA, JJ.
DATE: 28TH JANUARY, 2019. PC:-
1. Pleadings to be completed before next date.
2. S.O. to 11th February, 2019.
( RIYAZ I. CHAGLA J. ) (A.A.SAYED, J.) 1/1 ::: Uploaded on - 30/01/2019 ::: Downloaded on - 30/01/2019 23:22:03 :::