Section 4(2)(ii) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

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State of Gujarat - Subsection

Section 4(2)(ii) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

(ii)where the amount of pension which he receives under such law or otherwise is less than that to which he is entitled under Section 3 , such person shall be entitled to pension under that section only of an amount which falls short of the amount of pension to which he is otherwise entitled under that section.

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State of Gujarat - Subsection

Section 4(2)(ii) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984