Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 100 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001 100. Continuance of a name in the register of layout-design agents .-The continuance of a person's name in the register of layout-design agents shall be subject to his payment of the fees prescribed in that behalf.
