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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Punjab Town Improvement Trust Rules, 1939

(1)The result of each audit will be communicated in two parts :-
(i)The objection statement, containing outstanding objections, shall deal with technical irregularities, omissions and defects; and
(ii)the audit note dealing with matters of a general and important nature which require the particular attention of the local and higher authorities.