Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 73 in The U.P. Narcotic Drugs Rules, 1986

73. Supply to officers commanding regiments proceeding on active service.

- Opium in half kilogram cakes only shall be supplied from Sadar treasuries on pre-payment of the treasury price on requisition from officer commanding regiments when proceeding on active service.