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[Cites 0, Cited by 0] [Section 74A] [Entire Act]

State of Chattisgarh - Subsection

Section 74A(1) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(1)A check post shall be set up at a place notified by the State Government or by the Commissioner under sub-section (1) of section 45-A by erecting a barrier across the road or thorough fare to enable vehicles being intercepted, detained or searched.