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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)The applicant shall submit a self-declaration as per statutory Clinical Establishment Form III in the form of an Affidavit on requisite stamp paper sworn by him to the licensing authority