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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(2) in Rajiv Gandhi University of Health Sciences Act, 1994

(2)[ Copies of the Annual Report along with the resolution of the Senate thereon shall be sent to the Government before 30th of September every year. The State Government shall place the same before both the houses of the State Legislature at their next earliest session] [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]