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Allahabad High Court

M/S Naththu Lal Ram Kishore, I.B.P. ... vs State Of U.P. And Others on 6 July, 2010

Court No. - 28

Case :- WRIT - C No. - 246 of 2007

Petitioner :- M/S Naththu Lal Ram Kishore, I.B.P. Agent And Another
Respondent :- State Of U.P. And Others

Petitioner Counsel :- Surya Narayan,G.N.Verma
Respondent Counsel :- C.S.C.

Hon'ble Ra°esh Dayal Khare,J.

Passed over on the illness slip of Sri Surya Narayan, learned counsel for the petitioner.

List in the next cause list. Order Date :- 6.7.2010 yachna