Allahabad High Court
M/S Naththu Lal Ram Kishore, I.B.P. ... vs State Of U.P. And Others on 6 July, 2010
Court No. - 28 Case :- WRIT - C No. - 246 of 2007 Petitioner :- M/S Naththu Lal Ram Kishore, I.B.P. Agent And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Surya Narayan,G.N.Verma Respondent Counsel :- C.S.C. Hon'ble Ra°esh Dayal Khare,J.
Passed over on the illness slip of Sri Surya Narayan, learned counsel for the petitioner.
List in the next cause list. Order Date :- 6.7.2010 yachna