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State of Odisha - Section

Section 1 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

1. Short Title & Commencement.

(a)These rules may be called "The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules 1997.
(b)They shall come into force from the date of their notification in government gazette.