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State of Jharkhand - Section

Section 1 in Bihar Displaced Persons Rehabilitation (Acquisition of Land) Act, 1950

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Displaced Persons Rehabilitation (Acquisition of Land) Act, 1950.
(2)It extends to the whole of the State of Bihar.
(3)It shall come into force at once.