Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 287 in The Rajasthan Revenue Courts Manual, 1956

287. Fees when case is dismissed.

- If any suit, application, or claim is dismissed for default or upon merits or is decreed for the defendant defendant's pleader or agents, fee shall be calculated upon the whole value of the suit.