Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(2)The Executive Authority shall examine the application and may grant the permit in Form-B, subject to such conditions as may be specified therein, within thirty days from the date of receipt of the application.