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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4)(iv) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(iv)Scheduling and system operation charges shall also be payable by a generating company or a licensee when allowed accesses under these Regulations.