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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(b) in Telangana Urban Areas (Development) Act, 1975

(b)[ a Vice-Chairman, to be appointed by the Government, who shall be a whole-time Chief Executive Officer of the Authority;] [Inserted by Act No.7 of 1984.]