Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89DCopies(3)] [Section 89DCopies] [Entire Act]

British India - Subsection

Section 89DCopies(3)(b) in Bills of Exchange Act 1882

(b)in the case of a promissory note, a reference to the maker.