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State of Uttar Pradesh - Section

Section 21 in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

21. Acknowledgement of Application.

- The Authority, or any person in his office authorized in this behalf, shall, acknowledge receipt of the application for registration, in the acknowledgement slip provided as per SGAA Annexe immediately, if delivered at the office of the authority, or not later than the next working day if received by post and by online acknowledgement to be generated automatically by the system.