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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(10) in Dr. Babasaheb Ambedkar Open University Act, 1994

(10)The State Government may, whenever it deems fit, cause a like inspection or inquiry to be made in the manner described in sub-sections (2) to (9) and shall have, for the purpose of such inspection or inquiry, all the powers of the Chancellor under the said sub-sections.