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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(5)(d) in The Coal Mines Regulations, 2017

(d)The brake on the drum shall be used only for the purpose of keeping such drum stationary and not for lowering the cage or other means of conveyance, except in cases where the engine is to be worked at a very low speed as when examining the winding rope or the shaft.