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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(4)(iv) in The Arms Rules, 2016

(iv)a declaration to the effect that the licensee has fully complied with the security guidelines as contained in the Security Manual prepared by the Ministry of Defense, Department of Defense Production, for licensed defense industries.