Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 544] [Entire Act] State of Punjab - Subsection Section 544(41) in Punjab Jail Manual, 1996 (41)disobeying any lawful order of an officer of the prison in case of an escape, attempt to escape, attack upon any officer a prisoner or omitting or refusing to perform duties in the manner prescribed.
