Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 15 May, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~9-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Vishal Gupta, Mr. Pranjay
Chopra, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi, Advs.
10
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Vishal Gupta, Mr. Pranjay
Chopra, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Ms.
Madhurima Sarangi, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.05.2024
List on 23.08.2024.
JASMEET SINGH, J
MAY 15, 2024 / (MS)
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