Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 29] [Entire Act] Union of India - Subsection Section 29(3) in The Interest-Tax Act, 1974 (3)Every order made under sub-section (2) shall be laid before each House of Parliament.] [ Inserted by Act 49 of 1991 Section 112. (w.e.f. 1-10-1991)]
