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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(4)In case an accident or a serious incident to an Indian registered aircraft occurs at a location not being a territory of any state then the Central Government shall institute an investigation into the circumstances of the accident or serious incident and shall be responsible for conducting the investigation.