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State of Tamilnadu - Section

Section 201 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

201. Gear for suspension of scaffold.

- The employer shall ensure at a construction site of building or other construction work that,-
(a)chains, ropes or lifting gears used for suspension of a scaffold are of adequate strength, made of sound material and suitable for the purpose of their use and are maintained in good repairs; and
(b)chains, wires, ropes or metal tubes used for the suspension of a scaffold are,-
(i)properly and securely fastened to every anchorage point and to the ledgers of other main supporting members used for the support of such scaffold; and
(ii)so positioned as to ensure stability of the scaffold.