Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 356 in The General Rules (Civil), 1986

356. Monthly submission of the General Register to the Presiding Officer.

- The General Register of correspondence files, shall be put up at the end of every month to the Presiding Officer, in order that he may see that unnecessary delay does not take place in any case.